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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal Fire Services (Maintenance of Discipline) Act, 1974

(a)"fire brigade" means the fire brigade maintained by the State Government under section 3 of the West Bengal Fire Services Act, 1950 and includes an Auxiliary Fire Brigade raised under section 3A thereof;