Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 277] [Entire Act]

Bengal Presidency - Subsection

Section 277(b) in Police Regulations, Bengal , 1943

(b)When the investigation of any case is revived, the foregoing regulations shall apply to such further investigation in like manner as to the original investigation.