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State of Madhya Pradesh - Section

Section 4 in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983

4. Entrance and exit to be on public thoroughfare.

- Cinema shall have a road frontage on the public thoroughfare upon which the site of such cinema abuts and in such frontage there shall be suitable means of entrance and exit for the public.