Section 7 in Rajasthan Tourist Assistance Force Regulations, 2013
7. Performance of other functions by the TAF which could be assigned to it by the State Government.
- In addition to the functions assigned to the TAF under the Act and these regulations, it shall be the duty of the TAF personnel to perform such other functions as well as the State Government may assign them in exercise of powers conferred on it under sub-section (3) of section 17 of the Act.
