Supreme Court - Daily Orders
R. Vijaya Kumar vs Managing Director K. S. R. T. C. on 11 December, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.11 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35959/2017
(Arising out of impugned final judgment and order dated 29-08-2017
in MFA No. 3686/2013 passed by the High Court Of Karnataka At
Bangalore)
R. VIJAYA KUMAR Petitioner(s)
VERSUS
MANAGING DIRECTOR K. S. R. T. C. & ORS. Respondent(s)
( IA No.130631/2017-EXEMPTION FROM FILING O.T. and IA
No.130628/2017-PERMISSION TO FILE SLP/TP)
Date : 11-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. E. C. Vidya Sagar, AOR
Mr. Subash Chandra Sagar, Adv.
Ms. Jennifer John, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file special leave petition is granted.
Learned counsel appearing for the petitioner, seeks leave of this Court to withdraw the special leave petition. Permission granted.
The special leave petition is accordingly dismissed as withdrawn.
Signature Not Verified Digitally signed by ASHWANI KUMAR(ASHWANI THAKUR) Date: 2017.12.12 16:37:46 IST (MALA KUMARI SHARMA) Reason: COURT MASTER (SH) COURT MASTER