Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 28 in West Bengal Stamp Rules, 1994 28. Application for refund or renewals. - Application for refund or renewals may be received by either the Collector or the Senior Deputy Collector, and in respect of stamps purchased at a sub-division, the application for refund or renewal may be received by the Sub-Divisional Officer.
