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Delhi High Court - Orders

Rajiv Kumar & Anr vs Union Of India & Anr on 6 October, 2020

Author: Navin Chawla

Bench: Navin Chawla

                          $~23
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 7118/2020 & CM 24165/2020
                               RAJIV KUMAR & ANR.                         ..... Petitioners
                                                Through   Mr.Himanshu Harbola, Adv.

                                                    versus

                                UNION OF INDIA & ANR.                   ..... Respondents
                                              Through Mr.J.K.Tripathi, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE NAVIN CHAWLA
                                        ORDER

% 06.10.2020 This hearing has been held by video conferencing. Issue notice.

Notice is accepted by Mr.J.K.Tripathi, Advocate on behalf of the respondents. He prays for and is granted two weeks to file the counter affidavit. Rejoinder, if any, be filed before the next date of hearing.

List on 12th November, 2020.

NAVIN CHAWLA, J OCTOBER 6, 2020 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:07.10.2020 13:09