Delhi High Court - Orders
Rajiv Kumar & Anr vs Union Of India & Anr on 6 October, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7118/2020 & CM 24165/2020
RAJIV KUMAR & ANR. ..... Petitioners
Through Mr.Himanshu Harbola, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.J.K.Tripathi, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 06.10.2020 This hearing has been held by video conferencing. Issue notice.
Notice is accepted by Mr.J.K.Tripathi, Advocate on behalf of the respondents. He prays for and is granted two weeks to file the counter affidavit. Rejoinder, if any, be filed before the next date of hearing.
List on 12th November, 2020.
NAVIN CHAWLA, J OCTOBER 6, 2020 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:07.10.2020 13:09