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[Cites 0, Cited by 2] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(ii) in U.P Consolidation of Holdings Act, 1953

(ii)confer powers of the Director of Consolidation, Deputy Director, Consolidation, the Settlement Officer, Consolidation, and the Consolidation Officer under this Act or the rules made thereunder, on any officer or authority.]