Supreme Court - Daily Orders
M/S Sociedade De Fomento Industrial ... vs The State Of Goa on 9 May, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.20 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14469/2019
(Arising out of impugned final judgment and order dated 26-09-2018
in WP No. 670/2010 passed by the High Court Of Judicature At Bombay
At Goa)
M/S SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD. Petitioner(s)
VERSUS
THE STATE OF GOA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.75243/2019-CONDONATION OF DELAY
IN FILING )
Date : 09-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. Yashraj Singh Deora, AOR
Ms. Sonal Mashankar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Special Leave Petition.
Tag with SLP (C) No. 7392 of 2019.
No coercive steps be taken for recovery of the amount in question in the present proceedings till the next date of hearing.
Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.05.11 (DEEPAK SINGH) 15:29:52 IST Reason: (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)