Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(6) in U.P. Technical University Act, 2000

(6)The Executive Council may, subject to any conditions laid down in the Regulations, delegate such of its powers as it deem fit to an officer any other authority of the University, or to a Committee appointed by it.