Section 5(2) in The Karnataka Homeopathic Practitioners Act, 1961.
(2)All elections under this Act shall be held according to the distributive system of voting.Explanation.- Distributive system of voting means a system of voting in which every voter shall be entitled to give as many votes as there are seats to be filled:Provided that no voter shall give more than one vote to any one candidate:Provided further that no voting paper shall be deemed to be valid unless the voter has recorded all the votes which he is entitled to give.
