Himachal Pradesh High Court
Tej Narayan vs . Akash Gupta on 4 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Tej Narayan vs. Akash Gupta .
RSA No. 217 of 2022 04.08.2022 Present: Mr. Romesh Verma, Advocate, for the appellant.
Ms. Reeta Hingmang, Advocate, for the respondent.
The Court stands informed that Regular Second Appeal i.e. RSA No. 197 of 2022, which has been preferred against the judgment and decree, which are subject matter of the present appeal, was listed before Hon'ble Coordinate Bench i.e. the Bench of Hon'ble Mr. Justice Vivek Singh Thakur.
In these circumstances, as prayed for, the present appeal is ordered to be listed before the said Hon'ble Coordinate Bench of Hon'ble Mr. Justice Vivek Singh Thakur.
(Ajay Mohan Goel) Judge August 04, 2022 (vinod) ::: Downloaded on - 04/08/2022 20:09:12 :::CIS