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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Jharkhand - Subsection

Section 201(1) in Bihar Education Code, 1961

(1)Whether in view of the numerical strength of pupils and the topographical considerations, recognition of the school as a Higher Secondary or Multipurpose Higher Secondary School is justifiable and whether it may not create unhealthy rivalry among neighbouring schools.