Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(2)(y) in Rajasthan State Highways Act, 2014

(y)the conditions subject to which, the rent and other charges on payment of which and the form in which the permit may be issued, under subsection (2) of section 40;