Karnataka High Court
Sri R Umesh @ Ravi S/O R Raju vs State Of Karnataka on 21 March, 2011
BETWEEN: S/o. R. Raju, Agec about 30 years, R/at No.6, Sanjeevininagara,., | dalapalya, | a ... PETITIONER/S State of Karnataka.By. >. basavesnwaranagara Police Station, Bangali . ae ... RESPONDENT/S -enlarge the titioner pe a. NA Ee fe . 3 oe pe ee weet Pa - Lee CELE rl Por ra® Th ais stated about %50,000-00 ¢ golden ornaments. were. aged about 25-30 years. in this context, NO Thoudn the matter has been wosted on the ag ! t the learned counsei for the petitioner Government woe rb Ro ga eT LOS wa 3 =
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