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Karnataka High Court

Sri R Umesh @ Ravi S/O R Raju vs State Of Karnataka on 21 March, 2011

BETWEEN:

S/o. R. Raju,

Agec about 30 years,
R/at No.6,
Sanjeevininagara,., |
dalapalya, | a

... PETITIONER/S

State of Karnataka.By. >.
basavesnwaranagara Police Station,

Bangali . ae ... RESPONDENT/S

-enlarge the titioner

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Th ais stated

about %50,000-00 ¢

golden ornaments. were. aged about 25-30 years. in

this context,

NO

Thoudn the matter has been wosted on the
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the learned counsei for the petitioner

Government



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