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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(3) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(3)Every application in registration in respect of a nursing home or a clinical establishment and for the grant of License therefor or for the renewal of the registration and the license shall contain such particulars and shall be accompanied by such fees, as may be prescribed.