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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6) in The International Airports Authority Act, 1971

(6)On the cesser of operation of any order made under sub-section (1) in relation to any airport, the authorised person shall 75 hand over to the Authority any property (including any sum of money or other asset) remaining with him in connection with the management of such airport.