Himachal Pradesh High Court
Ganesh Kumar & Anr. vs . Pradeep Kumar on 10 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Ganesh Kumar & Anr. Vs. Pradeep Kumar Civil Revision No. 1/2022 .
10.03.2022 Present: Mr. Gurinder Singh Parmar, Advocate, for the petitioners.
As per report of the Registry, the respondent is serving in Dubai. Let respondent be served on correct address to be filed by learned counsel for the petitioner. List after completion of service of respondent. Till further orders, interim order to continue.
(Chander Bhusan Barowalia) Judge 10th March, 2022 (raman) ::: Downloaded on - 10/03/2022 20:14:17 :::CIS