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Bombay High Court

Shree Balaji And Balaji Milk Products ... vs Bank Of India And Ors on 31 March, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                            1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




                      Ashwini




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION NO. 3152 OF 2018
                      AV Amarnath & Anr                                    ...Petitioners
                           Versus
                      IDBI Bank Ltd & Anr                                ...Respondents

                                                    WITH
                                    WRIT PETITION NO. 3153 OF 2018

                      Venkatesan Vetaraman Singanallur & Ors               ...Petitioners
                           Versus
                      IDBI Bank Ltd & Anr                                ...Respondents

                                                    WITH
                                    WRIT PETITION NO. 2852 OF 2019


ASHWINI
                      Devanshu Praveen Desai                                ...Petitioner
HULGOJI                     Versus
GAJAKOSH
                      State Bank of India & Ors                          ...Respondents
Digitally signed by
ASHWINI
HULGOJI
GAJAKOSH
Date: 2022.04.01
                                                    WITH
19:10:11 +0530

                                    WRIT PETITION NO. 2856 OF 2019

                      Deepen Arun Parekh                                    ...Petitioner
                            Versus
                      State Bank of India & Ors                          ...Respondents

                                                    WITH
                                    WRIT PETITION NO. 3521 OF 2019




                                                    Page 1 of 17
                                                  31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




Kirankumar Chandulal Parikh                           ...Petitioner
      Versus
State Bank of India & Ors                          ...Respondents

                               WITH
             CIVIL APPELLATE JURISDICTION
             WRIT PETITION NO. 8016 OF 2019

Rajan Bhalchandra Datara & Anr                       ...Petitioners
      Versus
Bank of Maharashtra & Anr                          ...Respondents

                               WITH
             CIVIL APPELLATE JURISDICTION
            WRIT PETITION NO. 11454 OF 2019

Shobhana R Datar                                      ...Petitioner
       Versus
Union of India Through Ministry of Law &
Justice, Department of Legal Affairs & Ors         ...Respondents

                               WITH
       ORDINARY ORIGINAL CIVIL JURISDICTION
              WRIT PETITION NO. 262 OF 2020
                               WITH
          INTERIM APPLICATION NO. 7 OF 2020

Kuloday Plastomers Pvt Ltd                            ...Petitioner
     Versus
Union of India & Ors                               ...Respondents




                               Page 2 of 17
                             31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




                              WITH
             CIVIL APPELLATE JURISDICTION
             WRIT PETITION NO. 3338 OF 2020

Vaibhav D Kulkarni                                    ...Petitioner
      Versus
Reserve Bank of India through the Chief General    ...Respondents
Manager & Ors

                              WITH
       ORDINARY ORIGINAL CIVIL JURISDICTION
           WRIT PETITION (L) NO. 6384 OF 2020

Rajesh G Poddar & Ors                                ...Petitioners
      Versus
State Bank of India                                 ...Respondent

                              WITH
           WRIT PETITION (L) NO. 9453 OF 2020

Urrshila Kerkar & Anr                                ...Petitioners
      Versus
State Bank of India & Anr                          ...Respondents

                              WITH
           WRIT PETITION (L) NO. 9456 OF 2020

Urrshila Kerkar & Anr                                ...Petitioners
      Versus
Kotak Mahindra Bank Ltd & Ors                      ...Respondents

                              WITH




                              Page 3 of 17
                            31st March 2022
                      1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




             CIVIL APPELLATE JURISDICTION
         WRIT PETITION (ST) NO. 96699 OF 2020

Shree Balaji Milk & Milk Products                    ...Petitioner
      Versus
Bank of India & Ors                               ...Respondents

                             WITH
             CIVIL APPELLATE JURISDICTION
               FIRST APPEAL NO. 594 OF 2021
                             WITH
        INTERIM APPLICATION NO. 4048 OF 2021

Smita D Kharose                                      ...Appellant
      Versus
Laxmi N Kharose & Ors                             ...Respondents

                             WITH
             CIVIL APPELLATE JURISDICTION
              FIRST APPEAL NO. 292 OF 2022
                             WITH
         INTERIM APPLICATION NO. 4117 OF 2021

Udane & Shewale Enterprises & Anr                   ...Appellants
     Versus
Laxmi N Kharose & Ors                             ...Respondents


                             WITH
              WRIT PETITION NO. 959 OF 2021




                             Page 4 of 17
                           31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




Surya Prakash Madrecha                                ...Petitioner
      Versus
State Bank of India & Anr                          ...Respondents

                              WITH
            WRIT PETITION (L) NO. 1124 OF 2021

Savita Satish Gowda                                   ...Petitioner
      Versus
State Bank of India Ltd                            ...Respondents

                              WITH
           WRIT PETITION (L) NO. 1538 OF 2021

Mohan Prasad Kala                                     ...Petitioner
      Versus
State Bank of India Ltd                            ...Respondents

                              WITH
             WRIT PETITION NO. 1704 OF 2021

Alok Agrawal                                          ...Petitioner
      Versus
South Indian Bank Limited & Ors                    ...Respondents

                              WITH
             WRIT PETITION NO. 1738 OF 2021

Yogesh Mehra                                          ...Petitioner
      Versus
State Bank of India & Ors                          ...Respondents

                              WITH




                              Page 5 of 17
                            31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




             WRIT PETITION NO. 1743 OF 2021

Ajay Mehra                                            ...Petitioner
      Versus
State Bank of India & Ors                          ...Respondents

                              WITH
       ORDINARY ORIGINAL CIVIL JURISDICTION
             WRIT PETITION NO. 2369 OF 2021

Chandra Prakash Madrecha                              ...Petitioner
     Versus
IDBI Bank Limited & Anr                            ...Respondents

                              WITH
             WRIT PETITION NO. 2392 OF 2021

Surya Prakash Madrecha                                ...Petitioner
      Versus
IDBI Bank Limited & Anr                            ...Respondents

                              WITH
             WRIT PETITION NO. 2414 OF 2021
                              WITH
         INTERIM APPLICATION NO. 2655 OF 2021

Ashok Yoginder Punj & Anr                            ...Petitioners
     Versus
IDBI Bank & Ors                                    ...Respondents

                              WITH
             WRIT PETITION NO. 2605 OF 2021



                              Page 6 of 17
                            31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




Mamta Kishore Apparao & Anr                          ...Petitioners
      Versus
State Bank of India & Ors                          ...Respondents

                              WITH
             WRIT PETITION NO. 2944 OF 2021
                              WITH
        INTERIM APPLICATION NO. 1033 OF 2020

Punit Agarwal                                         ...Petitioner
      Versus
Reserve Bank of India & Anr                        ...Respondents

                              WITH
             CIVIL APPELLATE JURISDICTION
             WRIT PETITION NO. 3186 OF 2021

Prathiba Milk Industries & Ors                       ...Petitioners
      Versus
Bank of Baroda & Ors                               ...Respondents

                              WITH
             WRIT PETITION NO. 3603 OF 2021
                              WITH
         INTERIM APPLICATION NO. 2646 OF 2021

Nareshchandra Sharma                                  ...Petitioner
     Versus
IDBI Bank Ltd & Ors                                ...Respondents

                              WITH



                              Page 7 of 17
                           31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




             WRIT PETITION NO. 3605 OF 2021
                              WITH
        INTERIM APPLICATION NO. 2648 OF 2021

Manjula Bhatia                                        ...Petitioner
     Versus
IDBI Bank Ltd & Ors                                ...Respondents

                              WITH
             WRIT PETITION NO. 3650 OF 2021

Ajit Bhagwan Kulkarni & Ors                          ...Petitioners
      Versus
Bank of Maharashtra & Anr                          ...Respondents

                              WITH
             WRIT PETITION NO. 4386 OF 2021

Kishor M Howale & Anr                                ...Petitioners
     Versus
The Reserve Bank of India & Ors                    ...Respondents

                              WITH
      ORDINARY ORIGINAL CIVIL JURISDICTION
           WRIT PETITION (L) NO. 5807 OF 2021

Chandra Prakash Madrecha                              ...Petitioner
      Versus
State Bank of India & Anr                          ...Respondents

                              WITH
            CIVIL APPELLATE JURISDICTION



                              Page 8 of 17
                            31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




             WRIT PETITION NO. 8375 OF 2021

Pranav Constructions Systems Pvt Ltd                  ...Petitioner
      Versus
Bank of India Ltd & Anr                            ...Respondents

                              WITH
          WRIT PETITION (L) NO. 10149 OF 2021

Viraj Chetan Shah                                     ...Petitioner
       Versus
Union Bank of India                                 ...Respondent

                              WITH
           WRIT PETITION (L) NO. 13989 OF 2021

RJ Bio-Tech Ltd & Ors                                ...Petitioners
      Versus
State Bank of India & Ors                          ...Respondents

                              WITH
           WRIT PETITION (L) NO. 14651 OF 2021
                              WITH
       INTERIM APPLICATION (L) NO. 9297 OF 2022

Harshwardhan Raghvendra Joshi                         ...Petitioner
     Versus
IDBI Bank Ltd & Ors                                ...Respondents

                              WITH
           WRIT PETITION (L) NO. 14653 OF 2021
                              WITH



                              Page 9 of 17
                            31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




      INTERIM APPLICATION (L) NO. 9307 OF 2022

Meena Raghavendra Joshi                               ...Petitioner
     Versus
IDBI Bank Ltd & Ors                                ...Respondents

                              WITH
           WRIT PETITION (L) NO. 14654 OF 2021

Khadkeshwar Hatcheries Ltd & Ors                     ...Petitioners
     Versus
IDBI Bank Ltd & Ors                                ...Respondents

                              WITH
           WRIT PETITION (L) NO. 16841 OF 2021

MS Ambegaonkar & Anr                                 ...Petitioners
     Versus
Union of India & Ors                               ...Respondents

                              WITH
           WRIT PETITION (L) NO. 18882 OF 2021

Vinod Poddar & Anr                                   ...Petitioners
      Versus
State Bank of India & Ors                          ...Respondents


                              WITH
          WRIT PETITION (L) NO. 20876 OF 2021

Purshottam Chagganlal Mandhana & Ors                 ...Petitioners
     Versus



                             Page 10 of 17
                            31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




State Bank of India & Ors                           ...Respondents

                              WITH
           WRIT PETITION (L) NO. 27716 OF 2021

Olympic Oil Industries Ltd & Ors                     ...Petitioners
      Versus
Indian Overseas Bank                                ...Respondent

                              WITH
               WRIT PETITION NO. 93 OF 2022

Pranav Constructions Systems Pvt Ltd & Ors           ...Petitioners
      Versus
Bank of Baroda                                      ...Respondent

         INTERIM APPLICATION NO. 483 OF 2022
                                 IN
            FIRST APPEAL (L) NO. 23059 OF 2021

Ridge Innovations Pvt Ltd, formerly known as         ...Appellants
DSL Enterprises Pvt Ltd, Nashik & Anr
      Versus
Bank of Maharashtra, Nashik                         ...Respondent

                              WITH
             CIVIL APPELLATE JURISDICTION
              WRIT PETITION NO. 932 OF 2020

Shree Balaji And Balaji Milk Products through its    ...Petitioners
Partners
      Versus
Bank of India & Ors                                 ...Respondents


                              Page 11 of 17
                            31st March 2022
                      1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




                              WITH
             WRIT PETITION NO. 1230 OF 2022

Autocrat Automotive Stamping Pvt Ltd & Ors          ...Petitioners
      Versus
Bank of India, through its Managing Director and   ...Respondents
Chief Executive Officer & Anr

                              WITH
           WRIT PETITION (L) NO. 3725 OF 2022

PSL Corrosion Control Services Ltd & Ors            ...Petitioners
     Versus
Union of India & Ors                               ...Respondents

                              WITH
           WRIT PETITION (L) NO. 5543 OF 2022

Vijay Gowardhandas Kalantri & Anr                   ...Petitioners
      Versus
Bank of Baroda (formally Vijaya Bank) & Ors        ...Respondents

                              WITH
       ORDINARY ORIGINAL CIVIL JURISDICTION
              WRIT PETITION NO. 543 OF 2022

Sanjay Singal                                        ...Petitioner
      Versus
Reserve Bank of India & Anr                        ...Respondents

                              WITH




                              Page 12 of 17
                           31st March 2022
                      1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




            WRIT PETITION NO. 3748 OF 2022
                            WITH
        INTERIM APPLICATION NO. 2020 OF 2022

Meena Raghavendra Joshi                              ...Petitioner
      Versus
Bank of Baroda & Ors                              ...Respondents

                            WITH
             WRIT PETITION NO. 3753 OF 2022
                            WITH
      INTERIM APPLICATION (ST) NO. 7413 OF 2022

Khadkeshwar Hatcheries Ltd & Ors                    ...Petitioners
      Versus
Bank of Baroda & Ors                              ...Respondents

                            WITH
             WRIT PETITION NO. 3757 OF 2022
                            WITH
     INTERIM APPLICATION (ST) NO. 7330 OF 2022

Harshwardhan Raghavendra Joshi                       ...Petitioner
      Versus
Bank of Baroda & Ors                              ...Respondents


Dr Birendra Saraf, Senior Advocate, with Vivek Patil, Yogendra
      Shirwadkar & Satchit Bhogle, i/b Vishnu Chavan, for the
      Petitioners in WP/3186/2021, WP/932/2022 &
      WPST/96699/2020.
Mr Arif Bookwala, Senior Advocate, with Anuj Jhaveri & Aashish



                            Page 13 of 17
                          31st March 2022
                        1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




     Darne, i/b PSL Advocates & Solicitors , for the Petitioner in
     WPL/543/2022.
Mr Rafique Dada, Senior Advocate, with Mukul Taly, Sayali
     Gharpure & Paluck Bengali, i/b S Mohamedbhai & Co, for the
     Petitioners in WP/8016/2019, WP/11454/2019 & FAST/
     23059/2021.
Mr Vikram Nankani, Senior Advocate, with Vaibhav Charalwar,
     Sachin Chandrana , Akshay Dhayalkar & Archit Shah, i/b
     Manilal Kher Ambalal & Co, for the Petitioner in WP/1738/2021
     & WP/1743/2021.
Mr Surel Shah, with Vivek Patil & Yogendra Shirwade, for the
     Petitioner in WP/3186/2021.
Mr Malhar Zatakia, with Ashmita Goradia, i/b Aagam Doshi, for the
     Petitioners in WPL/27716/2021.
Mr Kamini Pansare, i/b VM Legal, for the Petitioners in
     WPL/16841/2021.
Mr Rohit Gupta, with Kazan Shroff, Mohnish S Jain, i/b Lex Legal &
     Partners, for the Petitioners in WP/959/2021, WPL/1124/2021,
     WPL/1538/2021, WP/2369/2021, WP/2392/2021 &
     WPL/5807/2021.
Mr Rohit Gupta, with Nirav Shah, i/b Little & Co, for the Petitioners
     in WP/5543/2022.
Mr Akshay Doctor, with Deepak Deshmukh & Vivek Dwivedi, i/b
     Naik Naik & Co, for the Petitioners in WP/2605/2021.
Mr Priyansh Jain, i/b M/s Apex Law Partners in WP/8375/2021 &
     WP/93/2022.
Mr Amir Arsiwala, with Shivani Kumbhojkar & Vrinda Tanna, i/b
     The Law Point, for the Petitioners in WP/2414/2021,
     WP/3603/2021, WP/3605/2021, WPL/3725/2022.
Ms Jyoti Sanap, i/b V Deshpande & Co, for Respondent No. 1 in
     WP/9456/2020.
Mr Nitesh Naik, i/b Dhru & Co, for the Petitioner in WP/2157/2017.
Mr Simil Purohit, with Nikita Vardhan & Vishal Tiwari, i/b Kanga &
     Co, for the Petitioner in WP/2852/2019, WP/2856/2019 & WP/
     3521/2019.
Mr Kunal Naik, i/b Ashwin Shanker, for Petitioners in
     WP/3650/2021.
Ms Kirti Taralkar, i/b Shivaji Masal, for the Petitioner in


                              Page 14 of 17
                            31st March 2022
                       1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




     WP/262/2020, WP/3338/2020 & WP/4386/2021.
Mr Onkar Chandurkar, with Neha Patil, Rajesh Devgharkar &
     Meghnesh Birwadkar, i/b Akshay Vijay Kamle, for the Petitioner
     in WPL/1704/2021.
Mr VR Dhond, Senior Advocate, with Prasad Shenoy, Parag
     Sharma, Aditi Pathak & Kirti Ojha, i/b Blac Co, for RBI in WP/
     8016/2019, WP/11454/2019 and WP/2545/2021.
Mr Mohamedali M Chunawala, i/b Gul Asnani, for Respondent
     No.4-Union of India, in WPL/13989/2021 & WP/11454/2019.
Mr Nishit Dhruva, with Prakash Shinde, Niyati Merchant & Yash
     Dhruva, i/b MDP & Partners, for Respondent No. 1 in
     WP/3152/2018, WP/3153/2018, WP/2852/2019,
     WP/2856/2019, WP/3521/2019, WP/959/021, WP/1738/2021,
     WP/1743/2021, WP/2369/2021, WP/2392/2021,
     WP/5807/2021, WP/10149/2021, WP/20876/2021, for
     Respondent No. 2 in WP/2944/2021 and for Respondent No. 3 in
     WPL/16841/2021.
Mrs Shobhana Narayan, with Gayak Patni, i/b Khaitan & Co, for the
     Respondent-SBI in WPL/6384/2020.
Ms Priyanka Ghosh, i/b Abhiraj Parab, for Respondent No. 5 in
     WP/2414/2021, WP/3603.2021 & WP/3605/2021.
Mr Ashutosh Misra, for Respondent No. 2-Union of India in
     WP/8375/2021.
Mr Rohit Gupta, with Vaibhav Warerkar & Rukshin Chiara, i/b
     Mulla Associates, for the Petitioner in WP/2944/2021.
Ms Pooja Singh, NR Bubna, for Respondent No. 1 in
     WPL/16841/2021.
Mr DP Singh, for Respondent No. 2-Union Bank of India in
     WP/2605/2021.
Mr Digant Bhatt, i/b IV Merchant & Co, for Respondent No. 4 in
     WPL/20876/2021.
Mr Mudit Ahuja, with Amit Vyas i/b Veritas Partners, for Respondents
     Nos. 3 & 4 in WP/3603/2021 & WP/3605/2021 and for
     Respondents Nos. 5 & 6 in WPL/3725/2022.
Ms Dimple Tejani, i/b Medha Rane, for Respondent No. 1, in
     WP/8016/2019.
Ms Dimple Tejani, i/b Sanjay Anabhawane, for Respondent No. 1, in
     WP/11454/2019.


                             Page 15 of 17
                            31st March 2022
                        1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC




Mr Subir Kumar, with Salonee Patil, i/b SDS Advocates, for
     Respondent-SBI in WPL/1124/2021 & WPL/1538/2021.
Ms Priya Nigwekar, with Sakshi Shedbal, i/b OA Das, for Respondent
     No. 1, in WP/8375/2021.
Mr Inayat Ali Qureshi, with Huda Qureshi & Nikita M, i/b KK
     Associates, for Respondent No. 1 in WP/2605/2021.
Ms Bindu Bhatia, i/b EZY Laws for Respondent No. 2 in
     WP/2414/2021, WP/3603/2021, 3605/2021 &
     WPL/3725/2022.
Ms Nidhi Singh, i/b IndiaLaw LLP, for Respondent No. 1, in
     WP/1704/2021.
Mr Rakesh L Singh, with Shristi Shetty, i/b MV Kini & Co, for
     Respondent No. 1-Bank of Baroda in WP/3186/2021 &
     WPST/96699/2020.


                     CORAM        G.S. Patel &
                                  Madhav J. Jamdar, JJ.
                     DATED:       31st March 2022
PC:-


1. Writ Petition No. 1704 of 2021 shall be removed from this group.

2. We list the entire group on 17th June 2022 on the supplementary board at 10.30 am for directions. In the meantime, those who have not given Mr Trivedi their short synopsis are to do so before 13th May 2022 so that Mr Trivedi can finalize his report.

3. Writ Petition no. 3748 of 2022 with Interim Application No. 2020 of 2022, Writ Petition No. 3753 of 2022 with Interim Application (St) No. 7413 of 2022 and Writ Petition No. 3757 of 2022 with Interim Application (St) No. 7330 of 2022 are to be Page 16 of 17 31st March 2022 1-47-AND-69-ASWP-3152-2018-WD-GROUP-31-03.DOC added to this group and to be placed on 17th June 2022. The previous directions will apply to these matters also.

4. Issue Notice to Bank of Baroda in all these newly added three Writ Petitions.

5. The Interim Applications are for amendment. These are kept pending.

6. Mr Dhond waives service for RBI.

7. Mr Trivedi's Report is taken on record.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 17 of 17 31st March 2022