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[Cites 0, Cited by 0] [Section 89] [Entire Act]

British India - Subsection

Section 89(3) in Bills of Exchange Act 1882

(3)The following provisions as to bills do not apply to notes; namely, provisions relating to—
(a)Presentment for acceptance;
(b)Acceptance;
(c)Acceptance supra protest;
(d)Bills in a set.