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State of Assam - Section

Section 359 in Assam Excise Rules, 1945

359. Expenses to witnesses.

- Expenses to witnesses appearing under summons or produced before any court or Collector in Excise cases, may be granted by such Court or Collector in accordance with the rules made by the Provincial Government or the Governor of Assam for the grant of expenses to witnesses in criminal cases.
(7)Summoning witness from a distance