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[Cites 0, Cited by 0] [Section 310] [Entire Act]

State of Kerala - Subsection

Section 310(d) in Kerala Municipality Act, 1994

(d)"private paramedical institution" includes clinical laboratory, X-ray unit, blood bank, scanning centres, [nursing schools] [Added by Act 14 of 1999, w.e.f. 24-3-1999.] etc., under private ownership and also includes training centers relating to the relevent subjects.