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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62(2)(e) in Uttar Pradesh Rural Housing Board Act, 1983

(e)the delegation of powers by the Board under sub-section (1) or by the Rural Housing Commissioner under sub-section (2) of section 13;