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State of Jharkhand - Section

Section 11 in Jharkhand Industrial Area Development Authority Regulations, 2016

11. Notification of Plots Available For Allotment.

- List of plots available for allotment shall be displayed on the Notice Board and Website of Jharkhand Industrial Area Development Authority for 15 days. Number of plots may increase or decrease depending on the availability of land. Chief Executive Officer reserves the right to withdraw any plot from the allotment process after issuing speaking order and displaying such speaking order on the notice board and website of the authority.