Section 19(2)(c) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2)(c) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(c)the authority by whom, the manner in which and the conditions subject to which permits may be issued under Section 5 and the fees payable for such permits;

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State of Uttar Pradesh - Subsection

Section 19(2)(c) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976