The State Government shall for the entire State of Sikkim constitute a Police Accountability Commission (hereinafter referred to as 'the Commission') consisting of a Chairperson, member(s) to enquire into public complaints against any police officer for serious misconduct and perform such other functions as mentioned in this Chapter:Provided that the Chairperson and member of the Police Complaint Authority appointed vide Notification No. 77/Home/2007 dated 24.08.2007 shall be deemed to have been appointed under this provision for the remaining duration of their term of office.
