Section 8(2)(a) in Andhra Pradesh (Regulation of Wholesale Trade and Distribution and Retail Trade in Indian Liquor, Foreign Liquor, Wine and Beer) Act, 1993

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(a)"Company" means any body corporate, and includes a firm or other association of individuals; and

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