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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4)(xv) in The Statutes of the Punjabi University

(xv)to award stipends, scholarships, medals and prizes and to make other awards in accordance with the Ordinances and such other conditions as may be attached to the awards;