Section 238(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

(c)the conduct of proceedings, including the asking of questions by members at meetings, and the adjournment of meetings;

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