Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(6) in The Rajasthan Municipalities Accounts Rules, 1963

(6)When the cheque is cancelled, the amount of the cheque shall be entered in General Cash Book (form 34) of the day of cancellation as a miscellaneous receipt and carried into the classified abstract (form 39). In this case an adjustment shall be made at the end of the month as laid down in rule 82.