Allahabad High Court
Awadhesh Kumar Tiwari And Ors. vs State Of U.P.Throu.Prin.Secy.Basic ... on 29 March, 2019
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 1623 of 2019 Petitioner :- Awadhesh Kumar Tiwari And Ors. Respondent :- State Of U.P.Throu.Prin.Secy.Basic Shiksha Lko.And Ors. Counsel for Petitioner :- Kalika Prasad Pandey,Pawan Kumar Pandey,Pravesh Yadav Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kumar Awasthi Hon'ble Rajesh Singh Chauhan,J.
Allowed, vide my order of date passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.
Order Date :- 29.3.2019 RBS/-
[Rajesh Singh Chauhan,J.]