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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(vi) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(vi)the management of a market and the levy of fees by a market committee, and, subject to the provisions of this Act, the collection and disposal of such fees;