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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(37) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

37.2Authorities empowered to grant leave. - The power to grant all types of leave shall vest in Manager, who may delegate the powers to sanction casual leave to other officer below him.