Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 42 in The Delhi Registration Rules, 1976 42. Territorial divisions. -The territorial division to be recognised under section 21 of the Act, will be such as may be prescribed from time to time.Fines
