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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(4)[ The fee to be paid for the grant of a licence for a cotton pressing factory or cotton ginning factory shall be as follows:
(1) Cotton Pressing Factory Rs. 50 per annum
(2) Cotton Ginning Factory having more than 4 gins Rs. 25 per annum
(3) Cotton Ginning Factory having 4 gins or less. Rs. 10 per annum
The fees shall be paid into a Government Treasury and the Treasury challan in token of its payment shall accompany the application.] [Substituted by Notification No. 5691-5517-XIV-I, dated 1st September, 1967, published in M.P. Rajpatra, Part IV (Ga), dated 8th September, 1967 (w.e.f. 1st September, 1967).]