Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in The Jagir Employees Pension and Gratuity Rules, 1359 Fasli 1. These rules may be called the Jagir Employees Pension and Gratuity Rules, 1359 Fasli, and shall come into force from the date of their publication in the Jarida.
