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Delhi High Court - Orders

Skyline Engineering Contracts I Pvt. ... vs Sohna City, Llp on 9 April, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~10
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (T) (COMM.) 2/2023 and I.A. 221/2023
                                                SKYLINE ENGINEERING CONTRACTS I PVT. LTD.....Petitioner
                                                             Through: Mr. Divyanshu Singh, Advocate.

                                                                                      versus

                                                SOHNA CITY, LLP                             .....Respondent
                                                              Through: Mr. Sumesh Malhotra, Ms. Chitra
                                                              Singh and Mr. Russia Sidhu, Advocates.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 09.04.2025

1. Learned counsel for the Petitioner seeks an adjournment as the arguing counsel is not available today.

2. List on 24.04.2025.

JYOTI SINGH, J APRIL 9, 2025/YA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/04/2025 at 21:40:26