Delhi High Court - Orders
Skyline Engineering Contracts I Pvt. ... vs Sohna City, Llp on 9 April, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 2/2023 and I.A. 221/2023
SKYLINE ENGINEERING CONTRACTS I PVT. LTD.....Petitioner
Through: Mr. Divyanshu Singh, Advocate.
versus
SOHNA CITY, LLP .....Respondent
Through: Mr. Sumesh Malhotra, Ms. Chitra
Singh and Mr. Russia Sidhu, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 09.04.2025
1. Learned counsel for the Petitioner seeks an adjournment as the arguing counsel is not available today.
2. List on 24.04.2025.
JYOTI SINGH, J APRIL 9, 2025/YA This is a digitally signed order.
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