Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Haryana - Subsection Section 69(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (2)No ashpits or receptaele of refuse shall be connected directly with the drains.Horse Stables (Public or Private)
