Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Bihar - Subsection Section 42(3) in The Nalanda Open University Act, 1995 (3)After completing the audit, auditor shall submit his report to the Executive Council:Provided that the Auditor may submit an interim report at any time he thinks fit.
