Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jharkhand - Subsection Section 11(6) in Jharkhand Single Window Clearance Act, 2015 (6)The CEO shall refer any case/issue/proposal to the High Powered Committee with its recommendations and suggestions, if considered necessary.
