Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(f) in The Orissa Foodgrains Dealers' Licensing Order, 1964 (f)"Licensing authority" means an officer appointed by Government to exercise the powers and perform the duties of the licensing authority under this Order; and
