Himachal Pradesh High Court
Hpsebl vs . Bhim Singh And Others on 23 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
HPSEBL Vs. Bhim Singh and others .
RSA No.112 of 2021 23.12.2022 Present Mr. Manvender Singh, Advocate vice counsel for the appellants.
Ms. Suchitra Sen, Advocate, for respondent No.1.
Mr. Dilip Chand, Advocate for respondent Nos. 2 to 5. r CMP No.8292 of 2021 Learned counsel representing the appellants states that entire decreetal amount in terms of order dated 10.09.2021 stands deposited. In view of the above, interim order dated 10.09.2021 is made absolute. The application stands disposed of.
RSA No.112 of 2021 Since appeal stands already admitted and parties are duly represented, now let this matter be listed for final hearing in due course. Record of learned court below be called for, if not already called.
(Sandeep Sharma)
Judge
23rd December, 2022
(shankar)
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