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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(j) in Indian Tramways Act, 1886

(j)generally, as to any other matter or thing in respect of which it may seem to the [Government] [Substituted 'Local Government' by the A.O. 1937.] to be expedient to make rules for carrying out the purposes of this Act.