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State of Andhra Pradesh - Section

Section 53 in Hyderabad City Police Act, 1348F

53. Execution of warrant received for execution from outside the city Limits

The Commissioner of City Police, Hyderabad shall endorse his name on the reverse of any warrant forwarded to him by any Court outside the Hyderabad City Police limits and shall, if practicable, cause it to be executed in the prescribed manner in the Hyderabad City Police limits.