Karnataka High Court
Sri M V Narayanaswamy vs M/S State Bank Of Mysore on 1 December, 2009
Author: H.G.Ramesh
Bench: H.G.Ramesh
:_SM'E..MEE__E'A GOPALKR1SH;x:A"
"JUDGMENT AA:Dj..-- DECEEE DATED 01.04.2008 PASSED IN
--..,'_f~.SESSIONS JUDGE, KOLAR, DISMISSING THE APPEAL FILED
"AG;rs.I1\:~S':<._Tr~IE" JUDGMENT AND DEGREE DATED 30.10.2007
, 'PASSED 1N_.OS.NO. 108/E993 ON THE F'H.E OE THE CIVIL JUDGE
'* ' {SE..DN.)',~ MALUR.
A f .f§*:~;1S APPEAL COMING ON FOR ADMISSION THIS DAY, THEE
' COURT DELIVERED THE FOIJLOWENG:
A>.s.A'.xvo.1427g2o08
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 161 DAY OF DECEMBER 2009,». Q
BEFORE V I
THE I-IODFBLE MR.J'GSTICE H.G.RAME*SH.:'::~.. _
Regular Second Apgeai Nd=.:14f:gj 213 G8"--- A
BETWEEN: TV ' ' 'A AA
SR1 M.V.NARAYANASWAMY
S/O VTNAGAVAPPA
AGE: ABOUT 53 YEARS V0 ;
PROP. OF M/s.vENKATESHwARA, " '
BOREWELL COMPLEX V ' A.
BANGALORE ROAD _ :
MALUR ' 2: -r.~..AE1=ELLAN'r A
{BY SR1 '
AND:
M/s.S'£'A'I'E EA:\1VK"O_E
MALUR BRANCH, V .
REP. BY ITS _MANAGER AND
P_RINCiPAL% OEEICER ..
D./O "rH1MMARA'{A'EPA
AGE: AEO1 ?_T*3_7' "RESPONDENT
'=rH'iS' RV.S.E&j.'-- FILED U/S. 100 OF' CPC AGAINST THE R!--';.NO.141/2098 ON THE FILE OF THE 11 ADDL. DISTRICT AND