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International Treaty - Section

Section 5 in Extradition Treaty between the Government of the Republic of India and the United Arab Emirates

5. If exceptional circumstances prevent a Contracting State from surrendering or taking delivery of the person sought in good time, it shall notify the other Contracting State prior to the expiration of the time limit. In such a case, the competent authorities of the Contracting States may agree upon a new date for the surrender.

Article-15