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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(4) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994

(4)All orders and decisions of the Committee shall be authenticated by the Chairman or a member authorized by him in this behalf.Explanation. - For the purposes of this section Secretary to Government includes a Principal Secretary or Special Secretary to Government.