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[Cites 0, Cited by 0] [Section 68B(3)] [Section 68B] [Entire Act]

Union of India - Subsection

Section 68B(3)(b) in The Employees' Provident Funds Scheme, 1952

(b)No [withdrawal][shall be granted for purchasing a share in a joint property or for constructing a house on a site owned jointly except on a site owned jointly with the spouse. [Substituted by G.S.R. 549(E), dated 3.10.1981 (w.e.f. 3.10.1981).]