Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Chattisgarh - Subsection Section 39(4) in Chhattisgarh Police Act, 2007 (4)A person of repute and standing from the civil society ordinarily residing in the State of Chhattisgarh :Provided that at least one member of the Authority shall be a woman.
