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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(1) in The SreeNarayanaGuru Open University Act, 2021

(1)There shall be such Schools of Study as determined by the University from time to time and each School of Studies shall have a Head of School of Studies. Each School of Studies shall formulate courses of studies in subjects relating to such school. The Syndicate shall appoint Head of School of Studies in the manner as may be prescribed by Statutes.